Calcutta High Court (Appellete Side)
Haldia (Icare) & Anr vs The State Of West Bengal & Anr on 28 July, 2017
Author: Joymalya Bagchi
Bench: Joymalya Bagchi
57 28.07.2017 C.R.R. 343 of 2017 rkd Ct. No.28 (CRAN 2956 of 2017) Indian Centre for Advancement of Research and Education, Haldia (ICARE) & Anr.
-vs-
The State of West Bengal & Anr.
Ms. S. Saha .....for the petitioner. Mr. S. G. Mukherjee, Ld. P.P., Mr. A. Bose, Ms. A. Sinha .....for the State.
Let this matter appear under the heading "Application"
two week hence.
Certified copy of this order, if applied for, be given to the parties on priority basis.
(Joymalya Bagchi, J.)