Custom, Excise & Service Tax Tribunal
Cgst Noida vs Adobe Systems India Private Limited on 25 September, 2024
CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
ALLAHABAD
REGIONAL BENCH - COURT NO.I
Service Tax Appeal No.70712 of 2024
(Arising out of Order-in-Appeal No.NOI-EXCUS-001-APP-1526 TO 1528-17-18
dated 29/12/2017 passed by Commissioner (Appeals) Customs & Central Tax,
Noida)
Commissioner of Central Goods &
Service Tax, Noida .....Appellant
(C-56/42, Sector-62, Noida)
VERSUS
M/s Adobe Systems India Pvt. Ltd., ....Respondent
(A-1, City Centre, Sector 25A, Noida) APPEARANCE:
SMT Chitra Srivastava, Authorised Representative for the Appellant Shri Nikhil Gupta, Advocate for the Respondents CORAM: HON'BLE MR. P.K. CHOUDHARY, MEMBER (JUDICIAL) HON'BLE MR. SANJIV SRIVASTAVA, MEMBER (TECHNICAL) DATE OF HEARING : 25 September, 2024 DATE OF DECISION : 25 September, 2024 This appeal filed by the revenue is dismissed. For order, see order of the date in Service Tax Appeal No.70009 of 2020.
(P.K. CHOUDHARY) MEMBER (JUDICIAL) (SANJIV SRIVASTAVA) MEMBER (TECHNICAL) akp