Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Odisha - Subsection Section 24(1) in The Orissa Industrial Infrastructure Development Corporation Act, 1980 (1)The Corporation shall make provision for such reserve and other specially denominated funds as the State Government may, from time to time, direct.
