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[Cites 0, Cited by 0] [Section 80A] [Entire Act]

State of Rajasthan - Subsection

Section 80A(2) in Rajasthan Co-operative Societies Rules, 2003

(2)Notwithstanding anything contained in sub-rule (1), the Registrar shall order to wind up a primary agriculture credit society or its federation or association, who fails to comply with the provisions of sub-Section (4) of Section 5 of the Act.]