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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Madhya Pradesh - Subsection

Section 33(1)(f) in The M.P. Nagariya Sthawar Sampatti Kar Niyam, 1964

(f)an institution for the purpose of burial or burning grounds or other places for the disposal of the dead;