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[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

State of Punjab - Subsection

Section 47(1)(c) in Punjab Urban Planning and Development Building Rules, 2018

(c)The aisle width between the storage stacks shall not be less than 2.5 m and the maximum area of each storage stack shall not be more than 150m2. If these parameters are exceeded, the design density applicable shall be loaded by 2.5 L/min/m2.