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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Gujarat - Subsection

Section 31(1) in Gujarat Irrigation and Drainage Rules, 2014

(1)An appeal in accordance with the provision of sub-rule (2) shall lie against an order -
(a)passed under rule 9, or
(b)requiring an applicant who is an occupant or superior holder to give security under rule 8, or
(c)rejecting a surety tendered under rule 8 as unapproved.