Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Jammu-Kashmir - Subsection Section 5(7) in Srinagar and Jammu Cluster Universities Act, 2016 (7)to establish and maintain colleges, to recognise colleges and other institutions not maintained by the Cluster University and to withdraw such recognition ;
