Supreme Court - Daily Orders
Commissioner Of Service Tax, Mumbai-1 vs Qatar Airways And Etc. on 13 April, 2017
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.12 COURT NO.5 SECTION IIIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Diary No(s). 33595/2016
COMMISSIONER OF SERVICE TAX, MUMBAI-1 Petitioner(s)
VERSUS
QATAR AIRWAYS AND ETC. Respondent(s)
(With application for c/delay in re-filing appeal and condonation
of delay in filing appeal and Office Report)
Date : 13/04/2017 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Rupesh Kumar, Adv.
Ms. Meenakshi Grover, Adv.
Mr. B. Krishna Prasad, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with C.A. No. 2132-2133 of 2015.
(Meenakshi Kohli) (Sharda Kapoor) Court Master (SH) Court Master (NS) Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2017.04.13 17:46:07 IST Reason: