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[Cites 0, Cited by 0] [Section 51(7)] [Section 51] [Entire Act]

British India - Subsection

Section 51(7)(b) in Bills of Exchange Act 1882

(b)The place and date of protest, the cause or reason for protesting the bill, the demand made, and the answer given, if any, or the fact that the drawee or acceptor could not be found.