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[Cites 0, Cited by 0] [Section 274(2)] [Section 274] [Entire Act]

State of Maharashtra - Subsection

Section 274(2)(xxix) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(xxix)[ under section 163, prescribing the percentage of the gross collection of general and special water taxes as collection charges for the Panchayats;] [Clause (xxix) was substituted by Maharashtra 56 of 1981, section 6(b).]