Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 6] [Entire Act]

Union of India - Section

Section 23 in Press Council Act, 1965

23. Power to make regulations.-

The Council may make regulations not inconsistent with this Act and the rules made thereunder, for-
(a)regulating the meetings of the Council and the procedure for conducting business thereat;
(b)specifying the terms and conditions of service of the employees appointed by the Council;
(c)regulating the manner of holding any inquiry under this Act:
Provided that the regulations made under clause (b) shall be made with the prior approval of the Central Government.