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Rajasthan High Court - Jodhpur

Jeet Singh And Ors vs Sukhdev Singh And Ors on 14 May, 2019

Author: Dinesh Mehta

Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil First Appeal No. 146/2018 Jeet Singh And Ors.

----Appellant Versus Sukhdev Singh And Ors.

----Respondent For Appellant(s) : Mr. Surendra Thanvi For Respondent(s) : Mr. Manish Dadhich JUSTICE DINESH MEHTA Order 14/05/2019 IA No.1/2019:

Issue notice of the application under Order 1 Rule 10 of the Code of Civil Procedure to the proposed respondents Baljeet Singh and Bhupendra Singh at the address given in the proposed amended cause title. The notices be made returnable on 29.5.2019 and be given 'dasti' to the learned counsel for the appellant, if so desired.

(DINESH MEHTA),J 130-CPGoyal/-

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