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State of Andhra Pradesh - Section

Section 10 in Andhra Pradesh (Secunderabad Area) Land Administration Rules, 1976

10. Authority competent to confirm the auction sales or assignment.

- The Commissioner of land Revenue shall be the authority competent to confirm auction sale or to assign the land where the bid amount or the market value of the land covered by the auction sale or assignment, as the case may be, does not exceed Rs.25,000 . In all other cases orders of the Government shall be obtained. The authority competent to confirm auction sale or assign may at its discretion, confirm or cancel the auction sale, order reduction or reject the proposals for assignment.