Rajasthan High Court - Jaipur
B K L G Veterniary College vs State Of Rajasthan on 4 March, 2020
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 4132/2020
Galaxy Animal Husbandry Diploma Institute
----Petitioner
Versus
State Of Rajasthan
----Respondent
Connected With
S.B. Civil Writ Petition No. 4146/2020
Ashwini Shikshan Sansthan
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4147/2020
Apollo Children Academy Shikasan Santhan,
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4148/2020
Vardhman Shikshan Sansthan
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4150/2020
Sarawswati Shiksha Samiti
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4151/2020
Late Shri Kanhaiya Lal Haritwal Shikshan Sansthan
----Petitioner
Versus
State Of Rajasthan
----Respondent
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S.B. Civil Writ Petition No. 4152/2020
Jamna Veterinary Mahavidhalaya
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4154/2020
Maharaja Pashupalan Diploma College
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4155/2020
Manav Kalyan Sansthan
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4156/2020
Saraswati Sansthan
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4157/2020
Shree Navjeevan Public School Shiksha Samiti
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4158/2020
Public Rose Shiksha Samiti
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4159/2020
Nvn English School Society
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----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4160/2020
Gyanpath College Of Animal Husbandry
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4165/2020
Global Pashupalan Diploma College
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4166/2020
Pratap Institute Of Animal Husbandry
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4167/2020
B K L G Veterniary College
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4168/2020
Aravali Sadguru Veterinary College
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4169/2020
Maa Saraswati Pashudhan Sahayak Diploma Institute
----Petitioner
Versus
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State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4170/2020
Shriya Samaj Sevi Shiksha Samiti, Barrod
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4171/2020
Apsara College Of Animal Husbandary
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4173/2020
Apsara Live Stock Assistant Training Institute
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4174/2020
Bhartiya Sikshan And Vikash Samiti
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4175/2020
Manu Oxford Shikshan Sansthan
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 4176/2020
Hadoti Institute Animal Husbandry
----Petitioner
Versus
State Of Rajasthan
----Respondent
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S.B. Civil Writ Petition No. 4177/2020
Pinnacle Institute Animal Husbandry
----Petitioner
Versus
State Of Rajasthan
----Respondent
S.B. Civil Writ Petition No. 3805/2020
Geetanjali Institute Of Animal Science
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Vijay Pathak, Mr. M.S. Raghav
with Mr. Vishwas Saini, Mr. Om
Prakash Sharma, Mr. Rajesh Gadwal,
Ms. Sunita Sharma, Mr. Arun Singh
Shekhawat, Mr. Y.K. Sharma
For Respondent(s) : Mr. Prateek Sharma on behalf of Ms.
Sheetal Mirdha, AAG
Mr. R.A. Katta for University
HON'BLE MR. JUSTICE ASHOK KUMAR GAUR
Order
04/03/2020
Registry is directed to connect all theses cases.
Learned counsel for the petitioners are directed to supply
copy of writ petitions to Mr. Prateek Singh, Adv. who is present in
Court on behalf of Ms. Sheetal Mirdha, AAG and to Mr. R.A. Katta,
who represents the University.
Learned counsel for the respondents is granted two weeks'
time to file reply to the writ petitions.
Let these cases be listed on 19.03.2020.
In the meanwhile, if the petitioner-Institutions file
applications in pursuance of the policy within seven days, the
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respondents will deal with these applications appropriately and
consideration of the applications will remain subject to final
outcome of the present writ petitions.
Registry is directed to show the names of Ms. Sheetal
Mirdha, AAG and Mr. R.A. Katta, Adv. in the cause-list as counsel
for the respondents.
A copy of this order be separately placed in each file.
(ASHOK KUMAR GAUR),J Ashish Kumar /68 to 71, 73 to 89, 91 to 95 and 28 (Downloaded on 04/03/2020 at 09:39:43 PM) Powered by TCPDF (www.tcpdf.org)