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Rajasthan High Court - Jaipur

B K L G Veterniary College vs State Of Rajasthan on 4 March, 2020

Author: Ashok Kumar Gaur

Bench: Ashok Kumar Gaur

     HIGH COURT OF JUDICATURE FOR RAJASTHAN
                 BENCH AT JAIPUR

             S.B. Civil Writ Petition No. 4132/2020

Galaxy Animal Husbandry Diploma Institute
                                                               ----Petitioner
                                Versus
State Of Rajasthan
                                                             ----Respondent
                         Connected With
             S.B. Civil Writ Petition No. 4146/2020

Ashwini Shikshan Sansthan
                                                               ----Petitioner
                                Versus
State Of Rajasthan
                                                             ----Respondent
             S.B. Civil Writ Petition No. 4147/2020

Apollo Children Academy Shikasan Santhan,
                                                               ----Petitioner
                                Versus
State Of Rajasthan
                                                             ----Respondent
             S.B. Civil Writ Petition No. 4148/2020

Vardhman Shikshan Sansthan
                                                               ----Petitioner
                                Versus
State Of Rajasthan
                                                             ----Respondent
             S.B. Civil Writ Petition No. 4150/2020

Sarawswati Shiksha Samiti
                                                               ----Petitioner
                                Versus
State Of Rajasthan
                                                             ----Respondent
             S.B. Civil Writ Petition No. 4151/2020

Late Shri Kanhaiya Lal Haritwal Shikshan Sansthan
                                                               ----Petitioner
                                Versus
State Of Rajasthan
                                                             ----Respondent

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            S.B. Civil Writ Petition No. 4152/2020

Jamna Veterinary Mahavidhalaya
                                                               ----Petitioner
                                Versus
State Of Rajasthan
                                                             ----Respondent
            S.B. Civil Writ Petition No. 4154/2020

Maharaja Pashupalan Diploma College
                                                               ----Petitioner
                                Versus
State Of Rajasthan
                                                             ----Respondent
            S.B. Civil Writ Petition No. 4155/2020

Manav Kalyan Sansthan
                                                               ----Petitioner
                                Versus
State Of Rajasthan
                                                             ----Respondent
            S.B. Civil Writ Petition No. 4156/2020

Saraswati Sansthan
                                                               ----Petitioner
                                Versus
State Of Rajasthan
                                                             ----Respondent
            S.B. Civil Writ Petition No. 4157/2020

Shree Navjeevan Public School Shiksha Samiti
                                                               ----Petitioner
                                Versus
State Of Rajasthan
                                                             ----Respondent
            S.B. Civil Writ Petition No. 4158/2020

Public Rose Shiksha Samiti
                                                               ----Petitioner
                                Versus
State Of Rajasthan
                                                             ----Respondent
            S.B. Civil Writ Petition No. 4159/2020

Nvn English School Society

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                                                               ----Petitioner
                                Versus
State Of Rajasthan
                                                             ----Respondent
            S.B. Civil Writ Petition No. 4160/2020

Gyanpath College Of Animal Husbandry
                                                               ----Petitioner
                                Versus
State Of Rajasthan
                                                             ----Respondent
            S.B. Civil Writ Petition No. 4165/2020

Global Pashupalan Diploma College
                                                               ----Petitioner
                                Versus
State Of Rajasthan
                                                             ----Respondent
            S.B. Civil Writ Petition No. 4166/2020

Pratap Institute Of Animal Husbandry
                                                               ----Petitioner
                                Versus
State Of Rajasthan
                                                             ----Respondent
            S.B. Civil Writ Petition No. 4167/2020

B K L G Veterniary College
                                                               ----Petitioner
                                Versus
State Of Rajasthan
                                                             ----Respondent
            S.B. Civil Writ Petition No. 4168/2020

Aravali Sadguru Veterinary College
                                                               ----Petitioner
                                Versus
State Of Rajasthan
                                                             ----Respondent
            S.B. Civil Writ Petition No. 4169/2020

Maa Saraswati Pashudhan Sahayak Diploma Institute
                                                               ----Petitioner
                                Versus


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State Of Rajasthan
                                                              ----Respondent
             S.B. Civil Writ Petition No. 4170/2020

Shriya Samaj Sevi Shiksha Samiti, Barrod
                                                                ----Petitioner
                                 Versus
State Of Rajasthan
                                                              ----Respondent
             S.B. Civil Writ Petition No. 4171/2020

Apsara College Of Animal Husbandary
                                                                ----Petitioner
                                 Versus
State Of Rajasthan
                                                              ----Respondent
             S.B. Civil Writ Petition No. 4173/2020

Apsara Live Stock Assistant Training Institute
                                                                ----Petitioner
                                 Versus
State Of Rajasthan
                                                              ----Respondent
             S.B. Civil Writ Petition No. 4174/2020

Bhartiya Sikshan And Vikash Samiti
                                                                ----Petitioner
                                 Versus
State Of Rajasthan
                                                              ----Respondent
             S.B. Civil Writ Petition No. 4175/2020

Manu Oxford Shikshan Sansthan
                                                                ----Petitioner
                                 Versus
State Of Rajasthan
                                                              ----Respondent
             S.B. Civil Writ Petition No. 4176/2020

Hadoti Institute Animal Husbandry
                                                                ----Petitioner
                                 Versus
State Of Rajasthan
                                                              ----Respondent


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                 S.B. Civil Writ Petition No. 4177/2020

 Pinnacle Institute Animal Husbandry
                                                                   ----Petitioner
                                    Versus
 State Of Rajasthan
                                                                 ----Respondent
                 S.B. Civil Writ Petition No. 3805/2020

 Geetanjali Institute Of Animal Science
                                                                   ----Petitioner
                                    Versus
 State Of Rajasthan
                                                                 ----Respondent


For Petitioner(s)         :     Mr. Vijay Pathak, Mr. M.S. Raghav
                                with Mr. Vishwas Saini, Mr. Om
                                Prakash Sharma, Mr. Rajesh Gadwal,
                                Ms. Sunita Sharma, Mr. Arun Singh
                                Shekhawat, Mr. Y.K. Sharma
For Respondent(s)         :     Mr. Prateek Sharma on behalf of Ms.
                                Sheetal Mirdha, AAG
                                Mr. R.A. Katta for University



          HON'BLE MR. JUSTICE ASHOK KUMAR GAUR

                                     Order

04/03/2020

     Registry is directed to connect all theses cases.

     Learned counsel for the petitioners are directed to supply

copy of writ petitions to Mr. Prateek Singh, Adv. who is present in

Court on behalf of Ms. Sheetal Mirdha, AAG and to Mr. R.A. Katta,

who represents the University.

     Learned counsel for the respondents is granted two weeks'

time to file reply to the writ petitions.

     Let these cases be listed on 19.03.2020.

     In    the    meanwhile,        if    the      petitioner-Institutions     file

applications in pursuance of the policy within seven days, the


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                                   respondents will deal with these applications appropriately and

                                   consideration of the applications will remain subject to final

                                   outcome of the present writ petitions.

                                          Registry is directed to show the names of Ms. Sheetal

                                   Mirdha, AAG and Mr. R.A. Katta, Adv. in the cause-list as counsel

                                   for the respondents.

A copy of this order be separately placed in each file.

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