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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(3) in National Council for Teacher Education (Recognition Norms & Procedure) Regulations, 2009

(3)An institution can apply for one basic unit only of an additional course or for an additional unit of the existing recognised course after completion of three academic sessions of the respective course, for which the institution shall submit application before the cut off date prescribed for submission of applications in the year succeeding the completion of three academic sessions. Maximum intake capacity of an institution taking into consideration of all courses, alongwith additional intake, in any case, shall not exceed 300.