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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Kerala - Subsection

Section 13(2)(c) in Kerala Prevention of Eviction Act, 1966

(c)the second proviso shall be omitted;
(ii)after sub-section (1), as so re-numbered, the following sub-sections shall be inserted, namely:-