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NCT Delhi - Section

Section 78 in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

78. Penalty for failure to observe procedure for voting.

- If any elector to whom a ballot paper has been issued, refuses to observe the procedure prescribed for voting, the ballot paper issued to him shall be liable for cancellation. The person committing such act shall be punishable with fine which may extend to two hundred and fifty rupees.