Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(1)(c) in The Rajasthan Colonisation (Allotment of Government Land to Ghair Dakhilkar Tenant in Paintalisa Area) Conditions, 1970

(c)to Ghair Dakhilkar having upto date continuous [x x x] [Deleted by Notification dated 15.10.1971-Rajasthan Gazette, Part IV-(C), dated 21.10.1971.] possession of the land from any date from 1955 to 15-11-1959........ up to 25 bighas: