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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Andhra Pradesh - Subsection

Section 44(2) in Andhra Pradesh Real Estate (Regulation and Development) Rules, 2017

(2)Every appeal shall be filed as per Form 'L' along with the following documents:
(a)An attested true copy of the order against which the appeal is filed;
(b)Copies of the documents relied upon by the appellant and referred to in the appeal;
(c)An index of the documents.