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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Jharkhand - Subsection

Section 4(4) in Jharkhand State Electricity Regulatory Commission (Terms and Conditions for Distribution Tariff) Regulations, 2004

4.2The energy requirement for each consumer category for the ensuing year shall be determined taking into account the trend growth rates for average specific consumption and the forecasted number of consumers.