Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 1 in The Rules for the Destruction of Judicial Records, 1953 1. Short title and commencement. - (i) These rules may be called The Rules for the Destruction of Judicial Records, 1953.(ii)They shall come into force at once.
