Section 37 in Telangana Abolition of Inams Act, 1955
37. Power to remove difficulties.
- If any difficulty arises in giving effect to the provisions of this Act, the Government may, as occasion may require, do anything which appears to them necessary for the purpose of removing the difficulty.[[Substituted by Act No. X of 1956, Published in Gazette Extraordinary No.(79) dated 20th April, 1956.(For temporary provision for recovery of land revenue see the above Gazette).]]
