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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Chattisgarh - Subsection

Section 11(1)(a) in International Institute of Information Technology (IIIT) University Act, 2013

(a)the term of officer of the chairperson or a member of the Board shall be three years from the date of nomination;