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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Rajasthan - Subsection

Section 75(c) in Rajasthan Non-Government Educational Institutions (Recognition, Grant-In-Aid and Service Conditions Etc.) Rules, 1993

(c)An advance shall not, except for special reasons exceed half of the amount of total subscription of the employee or three month's pay, whichever is less.