Section 94 in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965
94. Notice for carrying out drainage work and application for permission [Sections 8(2) and 25(2)(f)].
(1)No person shall carry out any water borne sanitary and drainage installation or carry out any works connected therewith within any building or site without the previous permission of the Director.(2)Every person who intends to carry out these works shall apply for permission as laid down in rule 39.
