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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Chattisgarh - Subsection

Section 41(3) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(3)Location of Special Juvenile Police Unit. - The Special Juvenile Police Unit shall not be located within the precincts of a Police Station, but it shall be located within the premises of a space being utilized by a recognized voluntary organization or a public-educational institution or any such place. In addition mobile unit for the Special Juvenile Police Unit may be set up, which shall liaison with the respective jurisdictional Special Juvenile Police Unit.