Supreme Court - Daily Orders
M/S Concem Readymix vs The Authorised Officer, Corporation ... on 26 August, 2019
Bench: Rohinton Fali Nariman, Surya Kant
ITEM NO.20 COURT NO.5 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 28967/2019
(Arising out of impugned final judgment and order dated 31-12-2018
in WP No. 20729/2018 passed by the High Court Of Judicature At
Hyderabad For The State Of Telangana And The State Of Andhra
Pradesh)
M/S CONCEM READYMIX & ANR. Petitioner(s)
VERSUS
THE AUTHORISED OFFICER, CORPORATION BANK & ANR. Respondent(s)
( IA No.125743/2019-CONDONATION OF DELAY IN FILING)
Date : 26-08-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s) Mr. Krishna Kumar Singh, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
(R. NATARAJAN) (RENU DIWAN) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by R NATARAJAN Date: 2019.08.26 16:52:06 IST Reason: