Delhi High Court - Orders
Matrix Cellular International ... vs Union Of India & Ors on 7 August, 2025
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2653/2023 & CM APPL. 10218/2023, CM APPL.
10219/2023
MATRIX CELLULAR INTERNATIONAL SERVICES LIMITED &
ANR. .....Petitioners
Through: Mr. Tushar Jarwal, Mr. Rahul Sateeja,
Mr. Vikrant A Maheshwari, Advs.
through VC. (M: 9910044138)
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Kavindra Kumar Gill, Sr. Panel
Counsel for R-1. (M:9911755161)
Mr. Harpreet Singh, SSC with Mr. Jai
Ahuja and Ms. Sandhya Sharma,
Advocates for R2 & 3.
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE SHAIL JAIN
ORDER
% 07.08.2025
1. This hearing has been done through hybrid mode.
2. List this matter for hearing on 7th November, 2025. All the counsels to appear physically in this matter.
PRATHIBA M. SINGH, J.
SHAIL JAIN, J.
AUGUST 7, 2025/dk/msh This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/08/2025 at 22:08:33