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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(e) in The Punjab Land Revenue (Thur, Sem, Chos and Sand) Remission and Suspension Rules, 1960

(e)"thur", "kallar" or "reh" means a white or ash coloured substance which may or may not subside after rains but the existence whereof is betrayed by the crispness of the crust swelling over the powdered earth underneath it.