Section 2(h) in Jharkhand Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 2016

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State of Jharkhand - Subsection

Section 2(h) in Jharkhand Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 2016

(h)"Owner" includes-

(i)a joint owner invested with powers of management on behalf of himself and other joint owners and the successor -in-title of any such owner; and

(ii)any manager or trustee exercising powers of management and the successor in office of any such manager or trustee;