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[Cites 0, Cited by 0] [Section 42(4)] [Section 42] [Entire Act]

State of Tamilnadu - Subsection

Section 42(4)(a) in Rules Issued Under Sections 36 and 39 of the Chennai City Police Act, 1888

(a)any light to be affixed to the side walls or posts of such building or place; or