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[Cites 0, Cited by 0] [Section 22D(2)] [Section 22D] [Entire Act]

State of Andhra Pradesh - Subsection

Section 22D(2)(b) in Andhra Pradesh Co-Operative Societies Rules, 1964

(b)In the case of an Apex Society, Co-operative Central Bank, the District Co-operative Marketing Society and any other society where other societies and institutions are members, the date of filing of nominations, scrutiny of nominations and publication of valid list of nominations shall be on the same day which shall not be less than two days before the date of Poll.