Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 19] [Entire Act] State of Punjab - Section Section 21 in East Punjab Urban Rent Restriction Act, 1949 21. Repeal of Punjab Act No. VI of 1947 and East Punjab Act No. XXI of 1948. - The Punjab Urban Rent Restriction Act, 1947, and the Punjab Urban Rent Restriction (East Punjab Amendment) Act, 1948 are hereby repealed.[Schedule 1] [Substituted 'Schedule I' by Punjab Act 2 of 1985, section 2(a).]
