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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Kerala - Subsection

Section 12(a) in The Kerala Captive Elephants (Management and Maintenance) Rules, 2003

(a)bearing, kicking, over-riding, over-driving, over-loading, torturing or treating any elephant so as to subject to it to unnecessary pain or suffering, or being an owner permitting, any elephant to be so treated;