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Union of India - Section

Section 4 in The Insurance (Amendment) Act, 2002

4. Amendment of section 15.-

In section 15 of the principal Act, in sub- section 1, for the portion beginning with the words" to the Authority in the case of the accounts and statements" and ending with the words" from the end of the period to which they refer", the words" to the Authority within six months from the end of the period to which they refer" shall be substituted.