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Union of India - Section

Section 8 in The Customs Duties And Cesses (Conversion To Metric Units) Act, 1960

8.

Amendment of Act 29 of 1953- In the Tea Act, 1953, (29 of 1953)-
(i)in section 24, in clause (c), for the words "not exceeding ten pounds avoirdupois", the words "not exceeding five kilograms" shall be substituted, and
(ii)in section 25, in sub-section (1), for the words "at the rate of four rupees per one hundred pounds", the words "at the rate of eight rupees and eighty naye paise per quintal" shall be substituted.