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Union of India - Section

Section 129 in The Major Port Trusts Act, 1963

129. Application of certain provisions of the Act to aircraft .-The provisions of sections 35, 37, 38, 39, 40, 41, 42, 48, 49, 50, 64, 65, 115, 121, 123 and 124 shall apply in relation to all aircraft making use of any port while on water as they apply in relation to vessels.