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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(l) in Bihar Trade Articles (Licenses Unification) Order, 1984

(l)[ "Place of business" means any place where written transaction of trade articles is done and their stock, sale and account registers are maintained;] [Substituted by G.S.R. 47 dated 17.10.1985.]