Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act] State of Jammu-Kashmir - Subsection Section 6(4)(a) in Jammu and Kashmir Private Security Agencies (Regulation) Act, 2015 (a)shall be valid for a period of three years unless the same is cancelled under sub-section (1) of section 12 ;