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[Cites 0, Cited by 0] [Section 114] [Entire Act]

State of Uttar Pradesh - Subsection

Section 114(b) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(b)Adequate clearance is provided between parts or loads of lifting appliances and -
(i)fixed objects such as walls, posts; or
(ii)electrical conductors;