Supreme Court - Daily Orders
Ex. Rect./Constable Sanjay Kumar vs Union Of India & Others on 20 July, 2015
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.30 COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 19319/2015
(Arising out of impugned final judgment and order dated 09/03/2015
in WPC No. 2942/1997 passed by the High Court Of Delhi at New
Delhi)
EX. RECT./CONSTABLE SANJAY KUMAR Petitioner(s)
VERSUS
UNION OF INDIA & OTHERS Respondent(s)
Date : 20/07/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. S.M. Hooda, Adv.
Dr. Sudhir Bisla, Adv.
Ms. Sumitra Bisla, Adv.
Mr. Kamal Mohan Gupta,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(DEEPAK MANSUKHANI) (INDU BALA KAPUR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Deepak Mansukhani
Date: 2015.07.21
16:45:20 IST
Reason: