Section 67(1)(h) in The Rajasthan Value Added Tax Act, 2003

[Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act]

State of Rajasthan - Subsection

Section 67(1)(h) in The Rajasthan Value Added Tax Act, 2003

(h)imports into or exports from the State of Rajasthan, any goods showing incorrect or fictitious names or addresses of consignors or consignees or incorrect details of goods or incorrect particulars in vouchers, way bills or goods receipts or other documents accompanying the goods while in movement; or

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State of Rajasthan - Subsection

Section 67(1)(h) in The Rajasthan Value Added Tax Act, 2003