Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81] [Entire Act] NCT Delhi - Subsection Section 81(2) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988 (2)The female warder shall satisfy herself that every child, at any time in the jail, receives the diet prescribed for it.(G)Head Warders
