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State of Goa - Section

Section 49 in Goa Prisons Rules, 2006

49. Head Guard not to leave his command unless relieved.

(1)The Head Guard shall not leave his command unless duly relieved. When duly relieved, he shall do so after handing over his charge to the next senior guard in charge.
(2)It shall be duty of the Head-Guard to see that no guard leaves the guardroom or his beat, if on sentry duty, without proper leave or unless he is duly relieved.