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State of Andhra Pradesh - Section

Section 129 in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

129. Suits and legal proceedings by or against Tirumala Tirupathi Devasthanams.

- In all suits and other legal proceedings by or against the Tirumala Tirupathi Devasthanams the pleadings shall be signed and verified by the Executive Officer and all processes in such suits and proceedings shall be issued to or served on the Executive Officer.