Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] NCT Delhi - Section Section 48 in The Delhi Excise Act, 2009 48. Penalty for attempt to commit an offence. - Whoever attempts to commit an offence punishable under this Act, shall be liable for half the punishment provided for the offence under this Act.
