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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Andhra Pradesh - Subsection

Section 38(1)(f) in Andhra Pradesh Government Medical and Dental Institutions (Conversion into Semi-Autonomous Institutions) Act, 2007

(f)the powers and duties of the Director, Dean, Medical Superintendent of General/ Dental Hospital, Registrar, Deputy Registrars, other officers and employees of the Institute;