Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of Odisha - Subsection

Section 53(1)(d) in The Orissa Municipal Corporation Act, 2003

(d)is retained or employed in any professional capacity in connection with any case or matter in which the Corporation has interest :