Himachal Pradesh High Court
Tejinder Singh vs . Sonia Pasricha on 4 November, 2022
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Tejinder Singh vs. Sonia Pasricha Cr.MPM No.2378 of 2022 04.11.2022 Present: Mr. Atul Jhingan, Advocate, for the applicant/appellant.
Let notice be issued to the respondent, returnable for 18.11.2022, on taking steps during the course of the day. Dasti summons be also given to the learned counsel for the applicant, as prayed.
(Sushil Kukreja) Judge 04th November, 2022 (reena) ::: Downloaded on - 04/11/2022 20:33:26 :::CIS